Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Malik Mazhar Sultan vs U.P. Public Service Commission Through ... on 9 November, 2023

                                              REVISED



     ITEM NO.2                         COURT NO.1                 SECTION III-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal   No(s).   1867/2006

     MALIK MAZHAR SULTAN & ANR.                                       Appellant(s)

                                                 VERSUS

     U.P. PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY &
     ORS.Respondent(s)

     ([Civil Appeal with reference to the High Court of Judicature at
     Madras and I.A NOs.51919,51992 and 52071/23 are listed]
     (IA No. 52071/2023 - APPROPRIATE ORDERS/DIRECTIONS IA No.51992/2023
     – INTERVENTION/IMPLEADMENT IA No. 51919/2023 – INTERVENTION/
     IMPLEADMENT)

     Date : 09-11-2023 These matters were called on for hearing today.

     CORAM :             HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE J.B. PARDIWALA
                         HON'BLE MR. JUSTICE MANOJ MISRA

                                    Mr. Vijay Hansaria, Sr. Adv (AC)

     For Appellant(s)              Mr. Ejaz Maqbool, AOR

     For Respondent(s)             Mr. Lakshmi Raman Singh, AOR
                                   Mr. Prakash Kumar Singh, AOR
                                   Mr. Sibo Sankar Mishra, AOR

                                    Mr. Satish Pandey, AOR
                                    Mr. Akbar Ali, Adv.
                                    Mr. Manmohan Sharma, Adv.
                                    Ms. Jay Jaimini Pandey, Adv.
                                         Ms. Sadiya Shakeel, Adv.
                                    Mrs. Lalita Gupta, Adv.
                                    Mr. Pradeep Dwivedi, Adv.
                                    Mr. Harendra Kumar Sharma, Adv.
                                    Mr. Shah Syed Samadur Rahman, Adv.
                                    Mr. Abhishek Kumar Singh, Adv.
Signature Not Verified
                                    Mr. Anirudh Bankura, Adv.
Digitally signed by
NEETA SAPRA
Date: 2023.11.22
                                    Mr. Braj Kishore Mishra, Adv.
10:37:40 IST
Reason:
             2



Mr. Arjun Garg, AOR
Ms. A. Subhashini, AOR
Mr. Kamal Mohan Gupta, AOR
M/S. Arputham Aruna And Co, AOR

Mr. Aravindh S., AOR


Mrs. D. Bharathi Reddy, AOR


Mr. Shuvodeep Roy, AOR
Mr. Kabir Shankar Bose, Adv.
Mr. Deepayan Dutta, Adv.
Mr. Saurabh Tripathi, Adv.

Mr. Sunil Kumar Verma, AOR
Ms. Binu Tamta, AOR
Mr. Jatinder Kumar Bhatia, AOR

Mrs. Anupama Sharma, Adv.
Mr. Vishnu Sharma, AOR

 Mrinal Gopal Elker, AOR

Mrs. Aishwarya Bhati, A.S.G.
Mr. R Bala, Sr. Adv.
Mr. Pratyush Shrivastava, Adv.
Mrs. Swarumapa Chaturvedi, Adv.
Mrs. Chitrangda Rastaravara, Adv.
Mr. Arvind Kumar Sharma, AOR

Mr. Suvendu Suvasis Dash, AOR
Mr. Ashok Kumar Singh, AOR
Ms. G. Indira, AOR
Mr. Pradeep Misra, AOR
Ms. S. Janani, AOR

Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Rajkumari Divyasana, Adv.


Mr. Siddhesh Kotwal, Adv.
Ms. Ana Upadhyay, Adv.
Ms. Manya Hasija, Adv.
             3



Mr. Tejasvi Gupta, Adv.
Mr. Pawan Upadhyay, Adv.
Mr. T. Illayarasu, Adv.
Mr. Nirnimesh Dube, AOR


Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Mr. Kamlendra Mishra, AOR

Mr. Y. Raja Gopala Rao, AOR
Ms. Hemantika Wahi, AOR
Mr. T. V. Ratnam, AOR
Mr. M. Yogesh Kanna, AOR
Mr. Raj Bahadur Yadav, AOR
Mr. Bimlesh Kumar Singh, AOR
Mr. R. Sathish, AOR
Ms. Asha Jain Madan, AOR
Mr. Abhijit Sengupta, AOR
Mr. T. Mahipal, AOR
Mr. Santosh Kumar - I, AOR

Mr. Ahantham Henry, Adv.
Mr. Kumar Mihir, AOR

Mr. Jagjit Singh Chhabra, AOR

Mr. Ajay Pal, AOR
Mr. Mayank Dahiya, Adv.
Ms. Sugandh Rathor, Adv.

Mr. Sunil Kumar Jain, AOR

Mr. Anandh Kannan N., AOR


Mr. Lokesh Sinhal, Sr. A.A.G.
Dr. Monika Gusain, AOR

Mr. K. K. Mohan, AOR
Mr. T. V. George, AOR
Mrs. Bina Gupta, AOR
Mr. Ashwani Kumar, AOR
Mr. Karan Bharihoke, AOR
Ms. Tulika Mukherjee, AOR
Mr. Siddharth, AOR
             4




Mr. Sandeep Sudhakar Deshmukh, AOR
Mr. Nishant Sharma, Adv.
Mr. Akshay Subhash Jagtap, Adv.
Mr. Swapnil Anil Walde, Adv.

Mr. R. Nedumaran, AOR
Ms. Sumita Hazarika, AOR
Mr. B. Balaji, AOR

Mr. Naresh K. Sharma, AOR
Mr. Gaurav Sharma, Adv.

Mr. Vinod Sharma, AOR
Mr. G. N. Reddy, AOR
Mr. Shailesh Madiyal, AOR
Mr. M. R. Shamshad, AOR
Mr. Shibashish Misra, AOR
Ms. Asha Gopalan Nair, AOR
Mr. Naresh Kumar, AOR

Mr. K.parameshwar, AOR
Ms. Arti Gupta, Adv.
Ms. Kanti, Adv.
Mr. Chinmay Kalgaonkar, Adv.


Mr. Sahil Tagotra, AOR
Ms. Abhivyakti Banerjee, Adv.
Ms. Sakshi Garg, Adv.


Mr. Rushab Aggarwal, Adv.
Mr. Pashupathi Nath Razdan, AOR
Ms. Riddhima J Aggarwal, Adv.
Mr. Japnish Singh Bhatia, Adv.
Mr. Aashish Chojar, Adv.
Ms. Alka Chojar, Adv.


Mr. P. I. Jose, AOR
Mr. Ravi Sagar, Adv.

Mrs. Naresh Bakshi, AOR
Mr. Anuvrat Sharma, AOR
Mr. G. Prakash, AOR
             5



M/S. Plr Chambers And Co., AOR

Ms. Deepanwita Priyanka, AOR

Mr. Gaurav Agrawal, AOR
Mr. Raghvendra Kumar, AOR
Mr. Arun K. Sinha, AOR

Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Mr. Md.apzal Ansari, Adv.

Mr. Siddhartha Chowdhury, AOR
Mr. Kaushal Yadav, AOR

Mr. P.b.suresh, Adv.
Mr. Vipin Nair, AOR
Mr. Arindam Ghosh, Adv.
Mr. Anshumaan Bahadur, Adv.
Mr. P.b.sashaankh, Adv.


Mr. Vijay Hansaria, Amicus Curiae
Ms. Sneha Kalita, AOR
Ms. Kavya Jhawar, Adv.

Mr. Maibam Nabaghanashyam Singh, AOR

Mr. Shrirang B. Varma, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.


Dr. Manish Singhvi, Sr. Adv.
Ms. Shubhangi Agrawal, Adv.
Mr. Apurv Singhvi, Adv.
Mr. Milind Kumar, AOR

Mr. Gopal Singh, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Shail Kumar Dwivedi, AOR
Mr. Anil K. Jha, AOR
             6



Ms. Muskan Surana, Adv.
Ms. Astha Sharma, AOR


Mr. S.c. Verma, Sr. Adv.
Mr. Sumeer Sodhi, AOR
Mr. Dhruv Wadhwa, Adv.


Mr. Santosh Krishnan, AOR
Ms. Deepshikha Sansanwal, Adv.


Mr. Krishnanand Pandeya, AOR


Ms. K. Enatoli Sema, AOR
Ms. Limayinla Jamir, Adv.
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.


Mr. P.n Ravindran, Sr. Adv.
Mr. T. G. Narayanan Nair, AOR
Ms. Swathi H Prasad, Adv.

Mr. Ashok Mathur, AOR

Ms. Uttara Babbar, AOR
Ms. Sampriti Baksi, Adv.

Mr. Nishe Rajen Shonker, AOR
Mr. Rana Ranjit Singh, AOR
M/S. Parekh & Co., AOR
Ms. Ruchi Kohli, AOR
Ms. Preetika Dwivedi, AOR
Mr. Malak Manish Bhatt, AOR

Mr. Amit Anand Tiwari, A.A.G.
Mr. Sabarish Subramanian, AOR
Ms. Devyani Gupta, Adv.
Mr. Vishnu Unnikrishnan, Adv.
Mr. C Kranthi Kumar, Adv.
Mr. Naman Dwivedi, Adv.
Mr. Danish Saifi, Adv.
             7



Ms. Tanvi Anand, Adv.


Mr. Jaideep Gupta, Sr. Adv.
Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Mr. Rohit Bansal, Adv.
Ms. Kshitij Singh, Adv.
Mr. Sohhom Sau, Adv.

Mr. Merusagar Samantaray, AOR
M/S. Corporate Law Group, AOR
Mr. Radha Shyam Jena, AOR
Mr. Parijat Sinha, AOR
Mr. Narendra Kumar, AOR

Mr. Atul Sharma, AOR


Mr. Sri Harsha Peechara, Adv.
Mr. Duvvuri Subrahmanya Bhanu, Adv.
Ms. Pallavi, Adv.
Ms. Kriti Sinha, Adv.
Mr. Rajiv Kumar Choudhry, AOR

Mr. Krishnayan Sen, AOR
Mr. Anil Shrivastav, AOR
Ms. Kamini Jaiswal, AOR
Mr. Braj Kishore Mishra, AOR
Mr. Ardhendumauli Kumar Prasad, AOR
Mr. Omprakash Ajitsingh Parihar, AOR
Mr. Ajay Kumar Singh, AOR
Sayaree Basu Mallik, AOR
Ms. Purnima Krishna, AOR
Mr. Talha Abdul Rahman, AOR

Mr. Devashish Bharuka, AOR
Ms. Sarvshree, Adv.
Ms. Swati Mishra, Adv.

Mr. Somesh Chandra Jha, AOR

Mr. S.c. Verma, Sr. Adv.
Mr. Sumeer Sodhi, AOR
Mr. Dhruv Wadhwa, Adv.

Mr. Surender Kumar Gupta, AOR
                                          8



                        Mr. Dilip Annasaheb Taur, AOR

                        Mr. John Mathew, Adv.
                        Mr. Ranjan Kumar, AOR
                        Mr. Kapil Dev Yadav, Adv.
                        Mr. Dharmaveer Yadav, Adv.
                        Ms. Kirti, Adv.


                        Ms. Sakshi Kakkar, AOR

                        Mr. Sanjeev Malhotra, AOR
                        Mr. Gaichangpou Gangmei, AOR


        UPON hearing the counsel the Court made the following
                               O R D E R

State of Tamil Nadu High Court of Judicature at Madras 1 The position in the State of Tamil Nadu in regard to the unfilled vacancies in the district judiciary is indicated in the report which has been filed by the Registrar General of the High Court on 11 October 2023. The annexure to the report indicates that out of a sanctioned strength of 1369 judicial officers comprised in the cadre of District Judge, Senior Civil Judge and Junior Civil Judge, there are 327 vacancies (approximately 23% of the sanctioned strength). 2 In the cadre of District Judge, out of the sanctioned strength of 349, there are 84 vacancies (the counsel indicates that there are 02 more vacancies which are being added, making a total of 86 vacancies). In the cadre of Senior Civil Judge, out of a sanctioned strength of 364, here are 77 vacancies. In the cadre of Junior Civil Judge, out of a sanctioned strength of 656, there are 166 vacancies. 9 Junior Civil Judge 3 There are 245 vacancies. The Main written examination has been held on 4 and 5 November 2023 and the viva-voce is to be held on 11 December 2023. 4 The process shall be concluded positively on or before 31 December 2023.

Appointment orders shall be issued before the end of February 2024. Senior Civil Judge 5 The process is awaiting the filling up of vacancies in the cadre of Junior Civil Judge in view of the large number of vacancies in the feeder cadre. District Judge 6 (i) In the 25% Direct Recruitment—50 vacancies were advertised and the preliminary examination has been concluded. The main written examination is scheduled to take place on 2 and 3 December 2023. The viva-voce is to take place on 21 January 2024. The entire selection process shall be concluded no later than by 31 March 2024.

(ii) District Judge 10% Limited Competitive Examination—The written examination is due to take place on 23 December, 2023. The entire process shall be concluded not later than by 31 March 2024. 10

(iii) District Judge 65% Promotion Cadre—Though there are 17 vacancies, the vacancies have not been filled up immediately due to the vacancies in the feeder cadre.

The High Court shall proceed to take expeditious steps after the vacancies in the feeder cadre are filled up. 7 On the aspect of infrastructure, it has been agreed that Mr Anandh Kannan, counsel appearing on behalf of the High Court of Judicature at Madras and Mr Amit Anand Tiwari, Additional Advocate General for the State of Tamil Nadu shall meet the Registrar General of the High Court and the Chief Secretary of the State of Tamil Nadu to facilitate due and proper steps being taken on the infrastructural issues pertaining to the District Judiciary, including the allotment of suitable land as may be identified by the High Court by the concerned Collectors/District Magistrates. Mr Anandh Kannan and Mr. Amit Anand Tiwari have agreed to do so and to submit a report to this Court on or before 7 December 2023. The report shall be taken up when the proceedings are listed after that date.

Union Territory of Puducherry 8 On 19 October 2023, a select list of 15 candidates selected has been forwarded to the Chief Secretary. The notification of appointment shall be made on or before 31 December 2023.

9 On the aspect of infrastructure, it has been agreed that Mr Anandh Kannan, counsel appearing on behalf of the High Court of Judicature at Madras and Mr 11 Anandh Selvaraj, Additional Advocate General shall meet the Registrar General of the High Court and the Chief Secretary of the Union Territory of Puducherry to facilitate due and proper steps being taken on the infrastructural issues pertaining to the District Judiciary, including the allotment of suitable land as may be identified by the High Court by the concerned Collectors/District Magistrates. Mr Anandh Kannan and Mr. Amit Anand Tiwari have agreed to do so and to submit a report to this Court on or before 7 December 2023. The report shall be taken up when the proceedings are listed after that date. 10 List the Appeal on 24 November 2023 for considering the position in relation to the States of Jharkhand, Karnataka, and Kerala. 11 Mr. Gaurav Agrawal, Amicus Curiae is requested to assist the Court on the next date of listing.





 (GULSHAN KUMAR ARORA)                                 (SAROJ KUMARI GAUR)
        AR-CUM-PS                                      ASSISTANT REGISTRAR
                                   12



ITEM NO.2                COURT NO.1                 SECTION III-A

               S U P R E M E C O U R T O F       I N D I A
                       RECORD OF PROCEEDINGS

                    Civil Appeal   No(s).   1867/2006

MALIK MAZHAR SULTAN & ANR.                              Appellant(s)

                                   VERSUS

U.P. PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY & ORS.Respondent(s) ([Civil Appeal with reference to the High Court of Judicature at Madras and I.A NOs.51919,51992 and 52071/23 are listed] (IA No. 52071/2023 - APPROPRIATE ORDERS/DIRECTIONS IA No.51992/2023 – INTERVENTION/IMPLEADMENT IA No. 51919/2023 – INTERVENTION/ IMPLEADMENT) Date : 09-11-2023 These matters were called on for hearing today. CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE MANOJ MISRA Mr. Vijay Hansaria, Sr. Adv (AC) For Appellant(s) Mr. Ejaz Maqbool, AOR For Respondent(s) Mr. Lakshmi Raman Singh, AOR Mr. Prakash Kumar Singh, AOR Mr. Sibo Sankar Mishra, AOR Mr. Satish Pandey, AOR Mr. Akbar Ali, Adv.

Mr. Manmohan Sharma, Adv.

Ms. Jay Jaimini Pandey, Adv.

Ms. Sadiya Shakeel, Adv.

Mrs. Lalita Gupta, Adv.

Mr. Pradeep Dwivedi, Adv.

Mr. Harendra Kumar Sharma, Adv. Mr. Shah Syed Samadur Rahman, Adv. Mr. Abhishek Kumar Singh, Adv.

Mr. Anirudh Bankura, Adv.

Mr. Braj Kishore Mishra, Adv.

13

Mr. Arjun Garg, AOR Ms. A. Subhashini, AOR Mr. Kamal Mohan Gupta, AOR M/S. Arputham Aruna And Co, AOR Mr. Aravindh S., AOR Mrs. D. Bharathi Reddy, AOR Mr. Shuvodeep Roy, AOR Mr. Kabir Shankar Bose, Adv.

Mr. Deepayan Dutta, Adv.

Mr. Saurabh Tripathi, Adv.

Mr. Sunil Kumar Verma, AOR Ms. Binu Tamta, AOR Mr. Jatinder Kumar Bhatia, AOR Mrs. Anupama Sharma, Adv.

Mr. Vishnu Sharma, AOR Mrinal Gopal Elker, AOR Mrs. Aishwarya Bhati, A.S.G. Mr. R Bala, Sr. Adv.

Mr. Pratyush Shrivastava, Adv. Mrs. Swarumapa Chaturvedi, Adv. Mrs. Chitrangda Rastaravara, Adv. Mr. Arvind Kumar Sharma, AOR Mr. Suvendu Suvasis Dash, AOR Mr. Ashok Kumar Singh, AOR Ms. G. Indira, AOR Mr. Pradeep Misra, AOR Ms. S. Janani, AOR Mr. Pukhrambam Ramesh Kumar, AOR Mr. Karun Sharma, Adv.

Ms. Rajkumari Divyasana, Adv.

Mr. Siddhesh Kotwal, Adv.

Ms. Ana Upadhyay, Adv.

Ms. Manya Hasija, Adv.

14

Mr. Tejasvi Gupta, Adv.

Mr. Pawan Upadhyay, Adv.

Mr. T. Illayarasu, Adv.

Mr. Nirnimesh Dube, AOR Mr. Rajeev Kumar Dubey, Adv.

Mr. Ashiwan Mishra, Adv.

Mr. Kamlendra Mishra, AOR Mr. Y. Raja Gopala Rao, AOR Ms. Hemantika Wahi, AOR Mr. T. V. Ratnam, AOR Mr. M. Yogesh Kanna, AOR Mr. Raj Bahadur Yadav, AOR Mr. Bimlesh Kumar Singh, AOR Mr. R. Sathish, AOR Ms. Asha Jain Madan, AOR Mr. Abhijit Sengupta, AOR Mr. T. Mahipal, AOR Mr. Santosh Kumar - I, AOR Mr. Ahantham Henry, Adv.

Mr. Kumar Mihir, AOR Mr. Jagjit Singh Chhabra, AOR Mr. Ajay Pal, AOR Mr. Mayank Dahiya, Adv.

Ms. Sugandh Rathor, Adv.

Mr. Sunil Kumar Jain, AOR Mr. Anandh Kannan N., AOR Mr. Lokesh Sinhal, Sr. A.A.G. Dr. Monika Gusain, AOR Mr. K. K. Mohan, AOR Mr. T. V. George, AOR Mrs. Bina Gupta, AOR Mr. Ashwani Kumar, AOR Mr. Karan Bharihoke, AOR Ms. Tulika Mukherjee, AOR Mr. Siddharth, AOR 15 Mr. Sandeep Sudhakar Deshmukh, AOR Mr. Nishant Sharma, Adv.

Mr. Akshay Subhash Jagtap, Adv. Mr. Swapnil Anil Walde, Adv.

Mr. R. Nedumaran, AOR Ms. Sumita Hazarika, AOR Mr. B. Balaji, AOR Mr. Naresh K. Sharma, AOR Mr. Gaurav Sharma, Adv.

Mr. Vinod Sharma, AOR Mr. G. N. Reddy, AOR Mr. Shailesh Madiyal, AOR Mr. M. R. Shamshad, AOR Mr. Shibashish Misra, AOR Ms. Asha Gopalan Nair, AOR Mr. Naresh Kumar, AOR Mr. K.parameshwar, AOR Ms. Arti Gupta, Adv.

Ms. Kanti, Adv.

Mr. Chinmay Kalgaonkar, Adv.

Mr. Sahil Tagotra, AOR Ms. Abhivyakti Banerjee, Adv.

Ms. Sakshi Garg, Adv.

Mr. Rushab Aggarwal, Adv.

Mr. Pashupathi Nath Razdan, AOR Ms. Riddhima J Aggarwal, Adv.

Mr. Japnish Singh Bhatia, Adv.

Mr. Aashish Chojar, Adv.

Ms. Alka Chojar, Adv.

Mr. P. I. Jose, AOR Mr. Ravi Sagar, Adv.

Mrs. Naresh Bakshi, AOR Mr. Anuvrat Sharma, AOR Mr. G. Prakash, AOR 16 M/S. Plr Chambers And Co., AOR Ms. Deepanwita Priyanka, AOR Mr. Gaurav Agrawal, AOR Mr. Raghvendra Kumar, AOR Mr. Arun K. Sinha, AOR Mr. V. N. Raghupathy, AOR Mr. Manendra Pal Gupta, Adv.

Mr. Md.apzal Ansari, Adv.

Mr. Siddhartha Chowdhury, AOR Mr. Kaushal Yadav, AOR Mr. P.b.suresh, Adv.

Mr. Vipin Nair, AOR Mr. Arindam Ghosh, Adv.

Mr. Anshumaan Bahadur, Adv.

Mr. P.b.sashaankh, Adv.

Mr. Vijay Hansaria, Amicus Curiae Ms. Sneha Kalita, AOR Ms. Kavya Jhawar, Adv.

Mr. Maibam Nabaghanashyam Singh, AOR Mr. Shrirang B. Varma, Adv.

Mr. Siddharth Dharmadhikari, Adv. Mr. Aaditya Aniruddha Pande, AOR Mr. Bharat Bagla, Adv.

Mr. Sourav Singh, Adv.

Mr. Aditya Krishna, Adv.

Dr. Manish Singhvi, Sr. Adv.

Ms. Shubhangi Agrawal, Adv.

Mr. Apurv Singhvi, Adv.

Mr. Milind Kumar, AOR Mr. Gopal Singh, AOR Mr. Ranjan Mukherjee, AOR Mr. Shail Kumar Dwivedi, AOR Mr. Anil K. Jha, AOR 17 Ms. Muskan Surana, Adv.

Ms. Astha Sharma, AOR Mr. S.c. Verma, Sr. Adv.

Mr. Sumeer Sodhi, AOR Mr. Dhruv Wadhwa, Adv.

Mr. Santosh Krishnan, AOR Ms. Deepshikha Sansanwal, Adv. Mr. Krishnanand Pandeya, AOR Ms. K. Enatoli Sema, AOR Ms. Limayinla Jamir, Adv.

Mr. Amit Kumar Singh, Adv.

Ms. Chubalemla Chang, Adv.

Mr. Prang Newmai, Adv.

Mr. P.n Ravindran, Sr. Adv.

Mr. T. G. Narayanan Nair, AOR Ms. Swathi H Prasad, Adv.

Mr. Ashok Mathur, AOR Ms. Uttara Babbar, AOR Ms. Sampriti Baksi, Adv.

Mr. Nishe Rajen Shonker, AOR Mr. Rana Ranjit Singh, AOR M/S. Parekh & Co., AOR Ms. Ruchi Kohli, AOR Ms. Preetika Dwivedi, AOR Mr. Malak Manish Bhatt, AOR Mr. Amit Anand Tiwari, A.A.G. Mr. Sabarish Subramanian, AOR Ms. Devyani Gupta, Adv.

Mr. Vishnu Unnikrishnan, Adv.

Mr. C Kranthi Kumar, Adv.

Mr. Naman Dwivedi, Adv.

Mr. Danish Saifi, Adv.

18

Ms. Tanvi Anand, Adv.

Mr. Jaideep Gupta, Sr. Adv.

Mr. Kunal Chatterji, AOR Ms. Maitrayee Banerjee, Adv.

Mr. Rohit Bansal, Adv.

Ms. Kshitij Singh, Adv.

Mr. Sohhom Sau, Adv.

Mr. Merusagar Samantaray, AOR M/S. Corporate Law Group, AOR Mr. Radha Shyam Jena, AOR Mr. Parijat Sinha, AOR Mr. Narendra Kumar, AOR Mr. Atul Sharma, AOR Mr. Sri Harsha Peechara, Adv.

Mr. Duvvuri Subrahmanya Bhanu, Adv. Ms. Pallavi, Adv.

Ms. Kriti Sinha, Adv.

Mr. Rajiv Kumar Choudhry, AOR Mr. Krishnayan Sen, AOR Mr. Anil Shrivastav, AOR Ms. Kamini Jaiswal, AOR Mr. Braj Kishore Mishra, AOR Mr. Ardhendumauli Kumar Prasad, AOR Mr. Omprakash Ajitsingh Parihar, AOR Mr. Ajay Kumar Singh, AOR Sayaree Basu Mallik, AOR Ms. Purnima Krishna, AOR Mr. Talha Abdul Rahman, AOR Mr. Devashish Bharuka, AOR Ms. Sarvshree, Adv.

Ms. Swati Mishra, Adv.

Mr. Somesh Chandra Jha, AOR Mr. S.c. Verma, Sr. Adv.

Mr. Sumeer Sodhi, AOR Mr. Dhruv Wadhwa, Adv.

Mr. Surender Kumar Gupta, AOR 19 Mr. Dilip Annasaheb Taur, AOR Mr. John Mathew, Adv.

Mr. Ranjan Kumar, AOR Mr. Kapil Dev Yadav, Adv.

Mr. Dharmaveer Yadav, Adv.

Ms. Kirti, Adv.

Ms. Sakshi Kakkar, AOR Mr. Sanjeev Malhotra, AOR Mr. Gaichangpou Gangmei, AOR UPON hearing the counsel the Court made the following O R D E R State of Tamil Nadu High Court of Judicature at Madras 1 The position in the State of Tamil Nadu in regard to the unfilled vacancies in the district judiciary is indicated in the report which has been filed by the Registrar General of the High Court on 11 October 2023. The annexure to the report indicates that out of a sanctioned strength of 1369 judicial officers comprised in the cadre of District Judge, Senior Civil Judge and Junior Civil Judge, there are 327 vacancies (approximately 23% of the sanctioned strength). 2 In the cadre of District Judge, out of the sanctioned strength of 349, there are 84 vacancies (the counsel indicates that there are 02 more vacancies which are being added, making a total of 86 vacancies). In the cadre of Senior Civil Judge, out of a sanctioned strength of 364, here are 77 vacancies. In the cadre of Junior Civil Judge, out of a sanctioned strength of 656, there are 166 vacancies. 20 Junior Civil Judge 3 There are 245 vacancies. The Main written examination has been held on 4 and 5 November 2023 and the viva-voce is to be held on 11 December 2023. 4 The process shall be concluded positively on or before 31 December 2023.

Appointment orders shall be issued before the end of February 2024. Senior Civil Judge 5 The process is awaiting the filling up of vacancies in the cadre of Junior Civil Judge in view of the large number of vacancies in the feeder cadre. District Judge 6 (i) In the 25% Direct Recruitment—50 vacancies were advertised and the preliminary examination has been concluded. The main written examination is scheduled to take place on 2 and 3 December 2023. The viva-voce is to take place on 21 January 2024. The entire selection process shall be concluded no later than by 31 March 2024.

(ii) District Judge 10% Limited Competitive Examination—The written examination is due to take place on 23 December, 2023. The entire process shall be concluded not later than by 31 March 2024. 21

(iii) District Judge 65% Promotion Cadre—Though there are 17 vacancies, the vacancies have not been filled up immediately due to the vacancies in the feeder cadre.

The High Court shall proceed to take expeditious steps after the vacancies in the feeder cadre are filled up. 7 On the aspect of infrastructure, it has been agreed that Mr Anandh Kannan, counsel appearing on behalf of the High Court of Judicature at Madras and Mr Amit Anand Tiwari, Additional Advocate General for the State of Tamil Nadu shall meet the Registrar General of the High Court and the Chief Secretary of the State of Tamil Nadu to facilitate due and proper steps being taken on the infrastructural issues pertaining to the District Judiciary, including the allotment of suitable land as may be identified by the High Court by the concerned Collectors/District Magistrates. Mr Anandh Kannan and Mr. Amit Anand Tiwari have agreed to do so and to submit a report to this Court on or before 7 December 2023. The report shall be taken up when the proceedings are listed after that date.

Union Territory of Puducherry 8 On 19 October 2023, a select list of 15 candidates selected has been forwarded to the Chief Secretary. The notification of appointment shall be made on or before 31 December 2023.

9 On the aspect of infrastructure, it has been agreed that Mr Anandh Kannan, counsel appearing on behalf of the High Court of Judicature at Madras and Mr 22 Anandh Selvaraj, Additional Advocate General shall meet the Registrar General of the High Court and the Chief Secretary of the Union Territory of Puducherry to facilitate due and proper steps being taken on the infrastructural issues pertaining to the District Judiciary, including the allotment of suitable land as may be identified by the High Court by the concerned Collectors/District Magistrates. Mr Anandh Kannan and Mr. Amit Anand Tiwari have agreed to do so and to submit a report to this Court on or before 7 December 2023. The report shall be taken up when the proceedings are listed after that date. 10 List the Appeal on 24 November 2023 for considering the position in relation to the States of Jharkhand, Maharashtra and Kerala. 11 Mr. Gaurav Agrawal, Amicus Curiae is requested to assist the Court on the next date of listing.

(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR) AR-CUM-PS ASSISTANT REGISTRAR