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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(3) in Tamil Nadu Handloom and Handloom Silk Weaving Workers Social Security and Welfare Scheme, 2006

(3)The amount shall be sanctioned only if the following conditions are fulfilled, namely : -
(a)This assistance shall be given to a registered manual worker only once.
(b)The registered manual worker applying for assistance shall have no dues payable to the Board.