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Chattisgarh High Court

Devi Prasad Choudhary vs State Of Chhattisgarh 5 Mcrc/9523/2018 ... on 5 December, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                                MCRC No. 9521 of 2018
                                Devi Prasad Choudhary Versus State Of Chhattisgarh



    1

05-12-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi