Section 2(69)(f) in The U.P. Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 2(69)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(69)(f) in The U.P. Goods and Services Tax Act, 2017

(f)a Development Board constituted under article 371 [and article 371-J] [Inserted by Uttar Pradesh Act No. 45 of 2018, dated 24.12.2018.] of the Constitution; or

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State of Uttar Pradesh - Subsection

Section 2(69)(f) in The U.P. Goods and Services Tax Act, 2017