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State of Rajasthan - Section
Section 41 in The Rajasthan Subordinate Accounts Service Rules, 1963
41. Power to relax rules.
- In exceptional cases where the Administrative Department of the Government is satisfied that operation of the rules relating to age or regarding requirement of experience for recruitment causes undue hardship in any particular case or where the Government is of the opinion that it is necessary or expedient to relax any of the provisions of these Rules with respect to age or experience of any person, it may with the concurrence of the Department of Personnel and Administrative Reforms and in consultation with the Commission by orders dispense with or relax the relevant provisions of these rules to such extent and subject to such conditions as it may consider necessary for dealing with the case in a just and equitable manner, provided that such relaxation shall not be less favourable than the provisions already contained in these Rules. Such cases of relaxation shall be referred to the Rajasthan Public Service Commission by the [Administrative Department concerned.] [Substituted by No. F. 2(3)DOP/A-II/78, 18-8-1982.][Schedule I] [Substituted by Notification No. G.S.R. 29, dated 9.10.2014 (w.e.f. 22.5.1963).]| S. No. | Name of the post | Method of recruitment with percentage | Minimum qualification and experience fordirect recruitment | Post from which promotion is to be made | Minimum qualification and experience forpromotion | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| 1. | Assistant Accounts Officer Grade-I | 100% by Promotion | - | Assistant Accounts Officer Grade-II | Five years' experience on the post mentioned in Column 5 | - |
| 2. | Assistant Accounts Officer Grade-II | 100% by Promotion | - | Junior Accountant | Five years' experience on the post mentioned in Column 5 | |
| 3. | Junior Accountant | 100% by direct recruitment through competitiveexamination | Must hold a Degree ofany of the Universities incorporated by an Act of the Central orState Legislature in India or other educational institutionestablished by an Act of Parliament or declared, to be deemed asa University under Sec. 3 of the University Grants CommissionAct, 1956, or possess an equivalent qualification recognized bythe Government in consultation with the Commission;ORMust have passedIntermediate examination of the Institute of Cost & WorksAccountants, Kolkata;ORIntermediateexamination of the Institute of Chartered Accountants of India,New Delhi.AND"O" orHigher Level Certificate Course conducted by DOEACC (NIELIT)under control of the Department of Electronics, Government ofIndia;ORComputer Operator &Programming Assistant (COPA)/ Data Preparation and ComputerSoftware (DPCS) Certificate organized under National/ StateCouncil of Vocational Training Scheme;ORDegree/Diploma inComputer Science/ Computer Applications /Information Technologyfrom a University established by law in India or from aninstitution recognized by the Government;ORDiploma in ComputerScience & Electronics/Information Technology from apolytechnic institution recognized by the Government;ORCertificate Course in Information Technology(RSCIT) conducted by Vardhaman Mahaveer Open University, Kotaunder control of Rajasthan Knowledge Corporation Limited. | - | - | - |