Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 31 in M.P. Minor Mineral Rules, 1996

31. Special Conditions.

- A quarry lease may contain any other special conditions as may be specified by the State Government.