Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 15 in The U.P. Cane Development Department Ministerial Service Rules, 1978 15. Procedure for direct recruitment to the post of Accountant/Range Accountant. (1)For the purpose of recruitment, there shall be constituted a selection Committee as follows:
