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[Cites 0, Cited by 0] [Section 237] [Entire Act]

State of Goa - Subsection

Section 237(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)essential life saving aides and appliances required to handle.
(i)head injuries and spinal injuries;
(ii)bleeding;
(iii)fractures and dislocations of bones and joints;
(iv)crush injuries;
(v)shock, including electric shock;
(vi)dehydration due to any cause;
(vii)snake bite, insect bite, scorpion and bee sting;
(viii)burns, including chemical burns;
(ix)bends or divers paralysis;
(x)other surgical, gynaecological, obstetric, or paediatric emergencies;
(xi)drowning;
(xii)sunstroke and frost bite to building workers, are provided and properly maintained under the supervision of a construction medical officer,