Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in Bengal, Bihar And Orissa And Assam Laws Act, 1912 1. Short title and Commencement.- (1)This Act may be called the Bengal, Bihar and Orissa and Assam Laws Act, 1912; and(2)It shall come into force on the first day of April, 1912.
