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[Cites 0, Cited by 0] [Section 260] [Entire Act]

State of Haryana - Subsection

Section 260(2) in Punjab Jail Manual

(2)The duties of the matron and female warders, respectively, shall as regards female prisoners, be similar to those performed, as regards male prisoners, by male head warders and male warders, respectively, and all rules, regulations, orders and directions for the time being applicable to such head warders and warders, shall, as far as may be, be applicable to matrons and female warders, respectively.Note. - In the Lahore Female Jail permanent female Deputy Superintendent and a staff of female warders shall be maintained.