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State of Jharkhand - Section

Section 41 in Bihar Chaukidari Manual

41.

Chaukidars must be of good character and good physique, and, if possible, already permanent residents within their beats. Any one appointed as chaukidar, if not already a permanent resident of his beat must take up such permanent residence within a reasonable time after his appointment. Preference shall be given to local candidate and attention should be paid to heraditary claims.