Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(a) in The Companies (Amendment) Act, 2020

(a)forward a copy of the order, within thirty days from the date thereof, to the Registrar who shall record the same; and