Allahabad High Court
Nanhkoo Singh vs State Of U.P. & Others on 5 January, 2010
Bench: Amitava Lala, S.N.H. Zaidi
Court No. - 3 Case :- WRIT - C No. - 45437 of 2007 Petitioner :- Nanhkoo Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- K.K. Tripathi Respondent Counsel :- C.S.C. Hon'ble Amitava Lala,J.
Hon'ble S.N.H. Zaidi,J.
None appeared to press the petition in spite of repeated calls. It seems that the writ petition has become infructuous by the passage of time, as such, the petitioner has lost interest.
Therefore, the writ petition is dismissed as infructuous without imposing any cost.
Interim order, if any, stands vacated. Order Date :- 5.1.2010 Kst/