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Supreme Court - Daily Orders

M/S Daimler Chrysler India Pvt.Ltd. vs M/S Controls on 4 April, 2024

Bench: Bela M. Trivedi, Pankaj Mithal

     ITEM NO.101                         COURT NO.15                 SECTION XVII-A

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                   Civil Appeal    No(s).353/2008

     M/S DAIMLER CHRYSLER INDIA PVT.LTD.                            Appellant(s)

                                                  VERSUS

     M/S CONTROLS & ANR.                                            Respondent(s)

     ([ PART-HEARD BY HONBLE BELA M. TRIVEDI AND HONBLE PANKAJ MITHAL,
     JJ. ] [ FOR FURTHER ARGUMENTS ] )

     WITH
     C.A. No. 19536-19537/2017 (XVII-A)

     (IA No.115716/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT   and   IA    No.115713/2017-STAY   APPLICATION   and IA
     No.115711/2017-CONDONATION OF DELAY IN FILING APPEAL and IA No./-
     and IA No.118473/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     C.A. No. 2633/2018 (XVII-A)
     (IA No.17088/2018-CONDONATION OF DELAY IN FILING and IA
     No.17089/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     SLP(C) No. 30173/2018 (XVII-A)

     (IA No. 164392/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES)

     Date : 04-04-2024 This appeal was called on for hearing today.

     CORAM :             HON'BLE MS. JUSTICE BELA M. TRIVEDI
                         HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Appellant(s)             Ms. Meenakshi Arora, Sr. Adv.
                                  Mr. Prasouk Jain, Adv.
                                  Ms. Rabiya Thakur, Adv.
                                  Mr. Saurabh Mishra, Adv.
                                  Mr. Anurag Sharma, Adv.
                                  Mr. Vivek Jain, AOR

                                  Mr. Dhruv Mehta, Sr. Adv.
                                  Mr. Sidharth Sethi, AOR
                                  Mr. Avinash Das, Adv.
Signature Not Verified
                                  Mr. Rakesh Kumar, AOR
Digitally signed by
KAVITA PAHUJA
Date: 2024.04.05
17:00:16 IST
Reason:                            Mr. P. C Sen, Sr. Adv.
                                   Mr. P. S. Sudheer, AOR


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                    Mr. Rishi Maheshwari, Adv.
                    Ms. Anne Mathew, Adv.
                    Mr. Bharat Sood, Adv.
                    Ms. Miranda Solaman, Adv.
                    Mr. Kamal Kant, Adv.


For Respondent(s)   Mr. Arun Khosla, Adv.
                    Mr. M. A. Chinnasamy, AOR
                    Mrs. C Rubavathi, Adv.
                    Mr. C Raghavendren, Adv.
                    Mr. P Raja Ram, Adv.
                    Mr. Saurabh Gupta, Adv.
                    Mr. Devendra Pratap Singh, Adv.

                    Mr. Dhruv Mehta, Sr. Adv.
                    Mr. Sidharth Sethi, AOR
                    Mr. Avinash Das, Adv.


                    Mr. Vipin Singhaniya, Adv.
                    Ms. Manjula Gupta, AOR
                    Mr. Abhay Singh Malik, Adv.
                    Mr. Pranav Raina, Adv.

                    Mr. P. C Sen, Sr. Adv.
                    Mr. P. S. Sudheer, AOR
                    Mr. Rishi Maheshwari, Adv.
                    Ms. Anne Mathew, Adv.
                    Mr. Bharat Sood, Adv.
                    Ms. Miranda Solaman, Adv.

                    Mr. Sanjay Kumar Pathak, Adv.
                    Mr. S.N. Pandey, AOR
                    Mrs. K.K. Kiran Pathak, Adv.
                    Mr. Sunil Kumar Jha, Adv.
                    Mr. M.S. Akhtar, Adv.
                    Ms. Nidhi Thakur, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Learned counsel for the parties are requested to prepare convenience compilation within one week, copy thereof be served to the concerned respective counsel of the other side. List for further arguments on 18.04.2024.

(KAVITA PAHUJA)                                       (MAMTA RAWAT)
COURT MASTER (SH)                                   COURT MASTER (NSH)

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