Supreme Court - Daily Orders
M/S Daimler Chrysler India Pvt.Ltd. vs M/S Controls on 4 April, 2024
Bench: Bela M. Trivedi, Pankaj Mithal
ITEM NO.101 COURT NO.15 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).353/2008
M/S DAIMLER CHRYSLER INDIA PVT.LTD. Appellant(s)
VERSUS
M/S CONTROLS & ANR. Respondent(s)
([ PART-HEARD BY HONBLE BELA M. TRIVEDI AND HONBLE PANKAJ MITHAL,
JJ. ] [ FOR FURTHER ARGUMENTS ] )
WITH
C.A. No. 19536-19537/2017 (XVII-A)
(IA No.115716/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.115713/2017-STAY APPLICATION and IA
No.115711/2017-CONDONATION OF DELAY IN FILING APPEAL and IA No./-
and IA No.118473/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS)
C.A. No. 2633/2018 (XVII-A)
(IA No.17088/2018-CONDONATION OF DELAY IN FILING and IA
No.17089/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 30173/2018 (XVII-A)
(IA No. 164392/2018 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 04-04-2024 This appeal was called on for hearing today.
CORAM : HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s) Ms. Meenakshi Arora, Sr. Adv.
Mr. Prasouk Jain, Adv.
Ms. Rabiya Thakur, Adv.
Mr. Saurabh Mishra, Adv.
Mr. Anurag Sharma, Adv.
Mr. Vivek Jain, AOR
Mr. Dhruv Mehta, Sr. Adv.
Mr. Sidharth Sethi, AOR
Mr. Avinash Das, Adv.
Signature Not Verified
Mr. Rakesh Kumar, AOR
Digitally signed by
KAVITA PAHUJA
Date: 2024.04.05
17:00:16 IST
Reason: Mr. P. C Sen, Sr. Adv.
Mr. P. S. Sudheer, AOR
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Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Miranda Solaman, Adv.
Mr. Kamal Kant, Adv.
For Respondent(s) Mr. Arun Khosla, Adv.
Mr. M. A. Chinnasamy, AOR
Mrs. C Rubavathi, Adv.
Mr. C Raghavendren, Adv.
Mr. P Raja Ram, Adv.
Mr. Saurabh Gupta, Adv.
Mr. Devendra Pratap Singh, Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Sidharth Sethi, AOR
Mr. Avinash Das, Adv.
Mr. Vipin Singhaniya, Adv.
Ms. Manjula Gupta, AOR
Mr. Abhay Singh Malik, Adv.
Mr. Pranav Raina, Adv.
Mr. P. C Sen, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Miranda Solaman, Adv.
Mr. Sanjay Kumar Pathak, Adv.
Mr. S.N. Pandey, AOR
Mrs. K.K. Kiran Pathak, Adv.
Mr. Sunil Kumar Jha, Adv.
Mr. M.S. Akhtar, Adv.
Ms. Nidhi Thakur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the parties are requested to prepare convenience compilation within one week, copy thereof be served to the concerned respective counsel of the other side. List for further arguments on 18.04.2024.
(KAVITA PAHUJA) (MAMTA RAWAT)
COURT MASTER (SH) COURT MASTER (NSH)
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