Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68] [Entire Act] State of Chattisgarh - Subsection Section 68(3) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987 (3)The Board may grant exemption from payment of the hostel fee to an indigent person or such other student as it may deem fit.
