Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Information Commission

Mr.Deepak Kumar Das vs Ministry Of Human Resource Development on 14 August, 2013

CENTRAL INFORMATION COMMISSION Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066 File No. CIC/RM/A/2012/000520/LS (Deepak Kumar Das vs. Kalinga Institute of Industrial Technology, Bhubaneshwar) Dated 14.8.2013 This is in continuation of this Commission's proceedings of 18.6.2013. As scheduled, the matter is heard today dated 14.8.2013. Appellant not present. The KIIT is represented by Adv. Dhirender Kumar Jha. He submits that vide letter dated 26.2.2013, the Sr. Public Information Officer of KIIT has informed the appellant that the information requested for by him is not being held by KIIT and, therefore, the question of supplying it does not arise. Adv. Jha amplifies that the quiz in question was outsourced to a private agency and the record thereof are not being maintained by KIIT.

2. As the requisite information is not being maintained by the public authority, the matter is being closed.

Sd/-

(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.

(K. L. Das) Dy. Registrar Address of parties

1. The CPIO Kalinga Institute of Industrial Technology, Bhubaneswar, Orissa

2. Shri Deepak Kumar Das 359/3, Railway Loco Colony, Raipur - 492001