Section 14 in The Information Technology (Procedure and Safeguards for Interception, Monitoring and Decryption of Information) Rules, 2009
14. Intermediary to designate officers to receive and handle requisition.
Every intermediary or person in-charge of computer resource shall designate an officer to receive requisition, and another officer to handle such requisition, from the nodal officer for interception or monitoring or decryption of information generated, transmitted, received or stored in any computer resource.
