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Union of India - Section

Section 16 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

16. Boarding Inward bound vessels, etc.

- The Dock Master at the Control Station shall ensure that the Master Pilot or Pilot on turn for boarding inwards are duly boarded upon inbound vessels requiring Pilots. Also ensure that Master Pilot or Pilot are disembarked from outbound vessels.