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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(1) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010

(1)The appointing authority will maintain a confidential character role of all the municipal employees, which will be en-routed through the departmental heads in a proforma specified for the purpose.This confidential role will be taken into consideration at the time of confirmation, promotion, and transfer etc. The promotion in the senior post from the feeder post will be made on the seniority and suitability of municipal employees and not only on seniority. The municipal authority for providing promotion in the higher post may also hold examination, if felt necessary.