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Union of India - Section

Section 4 in The National Commission For Scheduled Tribes Chairperson, Vice-Chairperson And Members (Conditions For Service And Tenure) Rules, 2004

4. Term of Office.

(1)Save as otherwise provided in these rules, the Chairperson, the Vice-Chairperson and other Members shall hold office for a term of three years from the date on which he/she assumes such office.
(2)The Chairperson, the Vice-Chairperson and other Members shall not be eligible for appointment for more than two terms.