Section 6 in The M.P. Griha Nirman Mandal Adhiniyam, 1972
6. Term of office.
- The term of office of every member other than ex-officio members shall be three years :Provided that a member of the Legislative Assembly [appointed] [Inserted by M.P. Act No. 8 of 1981 (w.e.f. 6-4-1931).] under Clause (d) of sub-section (1) of Section 4 shall cease to be a member on his ceasing to be a member of the Legislative Assembly.
