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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(vii) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(vii)No Management of Un-aided Private Elementary Teacher Education Institutions shall issue notification and call for application for admission separately or individually for Category 'A' seats.