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Delhi High Court - Orders

Mahinder Singh vs Jaswant Kaur & Ors on 25 February, 2019

Author: J.R. Midha

Bench: J.R. Midha

$~O-11
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     CS(OS) 1201/2012

      MAHINDER SINGH                                   ..... Plaintiff
                   Through:           Mr. M.P. Sharma and Mr. Rehan
                                      Alam, Advocates.

                         versus

      JASWANT KAUR & ORS                                 ..... Defendants
                  Through:            Mr. Kuljeet Singh, Advocate for
                                      defendant No.2.
                                      Mr. Vivek Sharma, Advocate for
                                      defendants No.3 to 6
      CORAM:
      HON'BLE MR. JUSTICE J.R. MIDHA

            ORDER

% 25.02.2019 Learned counsel for the plaintiff submits that he has filed an application for review of the order dated 17th December, 2018. However, the same is not on record.

List the application before the Joint Registrar on 07th March, 2019.

J.R. MIDHA, J.

FEBRUARY 25, 2019 ak