Delhi High Court - Orders
Mahinder Singh vs Jaswant Kaur & Ors on 25 February, 2019
Author: J.R. Midha
Bench: J.R. Midha
$~O-11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 1201/2012
MAHINDER SINGH ..... Plaintiff
Through: Mr. M.P. Sharma and Mr. Rehan
Alam, Advocates.
versus
JASWANT KAUR & ORS ..... Defendants
Through: Mr. Kuljeet Singh, Advocate for
defendant No.2.
Mr. Vivek Sharma, Advocate for
defendants No.3 to 6
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 25.02.2019 Learned counsel for the plaintiff submits that he has filed an application for review of the order dated 17th December, 2018. However, the same is not on record.
List the application before the Joint Registrar on 07th March, 2019.
J.R. MIDHA, J.
FEBRUARY 25, 2019 ak