Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(2) in The Orissa Vesting of Properties (in Grama Sasans) Rules, 1965 (2)The Claims Officer shall issue notice to the applicant to appear before him at a specified time and place with his witnesses and documents in support of his claims.
