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State of Madhya Pradesh - Section

Section 30 in The M.P. State Road Transport Corporation Rules, 1962

30. Unanticipated expenditure.

- If during the course of a year, it becomes necessary to incur expenditure over and above the provision made in the budget, Corporation shall immediately forward to the State Government the details of the proposed expenditure along with the manner in which it is proposed to meet the additional expenditure after making such modification as it considers necessary or reject it. A copy of the order of the Government on every such request shall he communicated to the Corporation and to the Accountant General.