Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 325] [Entire Act] Union of India - Subsection Section 325(a) in The Merchant Shipping Act, 1958 (a)the said section shall not apply to a ship other than an Indian ship if a valid international load line certificate is produced in respect of the ship; and
