Section 53 in The Chhattisgarh Gram Nyayalaya Rules, 2001
53. Meeting for election.
- The Chief Executive Officer of the Janpad Panchayat shall, within fifteen days of the date of nomination of the members of Gram Nyayalaya, convene a meeting of all the nominated members for the purpose of electing a member to be a Pradhan of the Gram Nyayalaya.
