Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(1) in Inland Vessels Act, 1917 (1)The State Government may [* * *] [The words " with the previous sanction of the G. G. in C." omitted by the A.O. 1937.] make rules to regulate the granting of certificates of competency under this Chapter.
