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[Cites 0, Cited by 1] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Patents Act, 1970

(2)In this Act, unless the context otherwise requires, any reference—
(a)to the Controller shall be construed as including a reference to any officer discharging the functions of the Controller in pursuance of section 73;
(b)to the patent office shall be construed as including a reference to any branch office of the patent office.