Section 9(2)(a) in The Orissa Labour Welfare Fund Act, 1996

[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(a) in The Orissa Labour Welfare Fund Act, 1996

(a)for the first three months, at one per centum of the said amount for each complete month or part thereof after the last date by which he should have paid it according to the notice; and

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State of Odisha - Subsection

Section 9(2)(a) in The Orissa Labour Welfare Fund Act, 1996