Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Uttarakhand - Subsection Section 6A(4) in Uttarakhand Protection of Interests of Depositors (In Financial Establishments) Act, 2005 (4)Whoever contravenes the provisions of this section shall be punished with fine which may extend to fifty thousand rupees.]
