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[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(4)(g) in Indira Gandhi Technological and The Medical Sciences University Act, 2012

(g)call a meeting of the Executive Committee forthwith in an emergency, when neither the Vice-Chancellor nor the Officer duly authorized is able to act and to take its directions for carrying on the work of the University;