Section 29 in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020
29. Extension Council -
(1)The Extension Council shall be constituted as may be prescribed under statutes to plan, monitor, supervise and advise on extension activities of the University.(2)Vice-Chancellor shall be the Chairperson of the Extension Council and the Director of Extension shall be the Ex-Officio Member Secretary.(3)Functions and powers of the Extension Council shall be as may be prescribed under statutes.
