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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(3) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(3)It shall be the duty of the owner of machinery or plant to erect, install, and maintain the machinery or plant in a manner which complies with he provisions relating thereto under Part IV (Safety) of this Scheme.