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State of Rajasthan - Section

Section 651 in Rules of the High Court of Judicature for Rajasthan, 1952

651. Payment of purchase price.

- The purchase money in a sale held in accordance with Rule 649 shall be paid in such manner, as the Judge may direct, and in the absence of any directions shall be paid by the purchaser to the Official Liquidator or to his credit at the bank where he has his account.Dividends