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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 128(2) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(2)A Panchayati Adalat shall sit for as many days in a month as may be necessary for the speedy disposal of work but at least two sittings shall be held in a month.