Section 22 in Haryana School Teachers Selection Board Act, 2011
22. Repeal and saving.
(1)The Haryana School Teachers Selection Board Ordinance, 2011 (Haryana Ordinance No. 5 of 2011), is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under this Act.
