Supreme Court - Daily Orders
Krishnadatt Awasthy vs State Of M.P.. on 2 August, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.104 COURT NO.9 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).4806/2011
KRISHNADATT AWASTHY Appellant(s)
VERSUS
STATE OF M.P. & ORS. Respondent(s)
WITH
C.A. No. 4807/2011 (IV-C)
C.A. No. 4808/2011 (IV-C)
C.A. No. 4809/2011 (IV-C)
Date : 02-08-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) Mr. Neeraj Shekhar, AOR
Dr. Sumit Kumar, Adv.
Mr. P.R. Rajhans, Adv.
Mr. Vaibhav Prasad Deo, Adv.
Ms. Mrigna Shekhar, Adv.
Mr. Abhishek Pandey, Adv.
Ms. Aarushi Singh, Adv.
For Respondent(s) Ms. Mrinal Gopal Elker, AOR
Mr. Susheel Tomar, Adv.
Mr. Saurabh Singh, Adv.
Mr. Divyansh Singh, Adv.
Ms. Aarushi Gupta, Adv.
Mr. Avadhesh Kumar Singh, Adv.
Mr. Rajnish Kumar Singh, Adv.
Ms. Suvarna Singh, Adv.
Mr. Sanjay Kumar Visen, AOR
UPON hearing the counsel the Court made the following
O R D E R
Counsel for the private respondents prays for and is granted two weeks’ time to seek instructions in the matter.
List after two weeks.
Signature Not Verified Digitally signed by satish kumar yadav Date: 2023.08.03 16:49:49 IST Reason:(SATISH KUMAR YADAV) (VIRENDER SINGH) DEPUTY REGISTRAR BRANCH OFFICER