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Supreme Court - Daily Orders

Krishnadatt Awasthy vs State Of M.P.. on 2 August, 2023

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

     ITEM NO.104                           COURT NO.9                   SECTION IV-C

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

                                    Civil Appeal No(s).4806/2011

     KRISHNADATT AWASTHY                                                Appellant(s)
                                                   VERSUS
     STATE OF M.P. & ORS.                                               Respondent(s)

     WITH
     C.A. No. 4807/2011 (IV-C)
     C.A. No. 4808/2011 (IV-C)
     C.A. No. 4809/2011 (IV-C)

     Date : 02-08-2023 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI
                         HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Appellant(s)              Mr. Neeraj Shekhar, AOR
                                   Dr. Sumit Kumar, Adv.
                                   Mr. P.R. Rajhans, Adv.
                                   Mr. Vaibhav Prasad Deo, Adv.
                                   Ms. Mrigna Shekhar, Adv.
                                   Mr. Abhishek Pandey, Adv.
                                   Ms. Aarushi Singh, Adv.

     For Respondent(s)             Ms. Mrinal Gopal Elker, AOR
                                   Mr. Susheel Tomar, Adv.
                                   Mr. Saurabh Singh, Adv.
                                   Mr. Divyansh Singh, Adv.
                                   Ms. Aarushi Gupta, Adv.

                                   Mr. Avadhesh Kumar Singh, Adv.
                                   Mr. Rajnish Kumar Singh, Adv.
                                   Ms. Suvarna Singh, Adv.
                                   Mr. Sanjay Kumar Visen, AOR

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Counsel for the private respondents prays for and is granted two weeks’ time to seek instructions in the matter.

List after two weeks.

Signature Not Verified Digitally signed by satish kumar yadav Date: 2023.08.03 16:49:49 IST Reason:

(SATISH KUMAR YADAV) (VIRENDER SINGH) DEPUTY REGISTRAR BRANCH OFFICER