Section 159(1)(d) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

[Cites 0, Cited by 0] [Section 159(1)] [Section 159] [Entire Act]

(d)the payment of any other sum which the State Government may by general or special order declared to be an appropriate charge on the fund.

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