Gauhati High Court
Page No.# 1/3 vs The Union Of India And 4 Ors on 31 October, 2022
Author: Achintya Malla Bujor Barua
Bench: Achintya Malla Bujor Barua
Page No.# 1/3
GAHC010217872022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6876/2022
M/S KANISHKA CARBON PVT. LTD AND ANR.
HAVING ITS REGISTERED OFFICE AT CHAMPA NIKETAN, MARVARI
MOHALLA TOWN, P.O.- BEGUSARAI, P.S.- NAGAR, DISTRICT- BEGUSARAI,
BIHAR, PIN- 851101, INDIA. REPRESENTED THROUGH ITS AUTHORIZED
REPRESENTATIVE SHRI VIJAY NARAYAN CHOUDHARY.
2: VIJAY NARAYAN CHOUDHARY
S/O- LATE GHANSHYAM NARAYAN CHOUDHARY
RESIDENT OF WARD NO. 01
PHULWARIA
TOWN
P.O.- BARAUNI
P.S.- PHULWARIA
DISTRICT- BEGUSARAI
PIN- 851112
BIHAR
INDIA
VERSUS
THE UNION OF INDIA AND 4 ORS.
REPRESENTED BY THE UNDER SECRETARY TO THE GOVERNMENT OF
INDIA,
MINISTRY OF PETROLEUM AND NATURAL GAS,
SHASTRI BHAWAN, NEW DELHI.
2:NUMALIGARH REFINERY LIMITED
A PUBLIC SECTOR/ GOVT. OF INDIA ENTERPRISE
Page No.# 2/3
NUMALIGARH REFINERY PROJECT
DISTRICT- GOLAGHAT
ASSAM
INDIA
PIN- 785699.
3:THE MANAGING DIRECTOR
NUMALIGARH REFINERY LIMITED
122A
G.S. ROAD
CHRISTIAN BASTI
GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781005
ASSAM.
4:THE GENERAL MANAGER (MARKETING)
NUMALIGARH REFINERY LIMITED
MARKETING OFFICE
DIVINE PLAZA
4TH FLOOR
DISPUR
SUPER MARKET
G.S. ROAD
GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781006.
5:M/S E-PROCUREMENT TECHNOLOGIES LTD.
REPRESENTED BY ITS MANAGING DIRECTOR
A- 201/208
WALL STREET 2
OPP ORIENT CLUB
NEAR GUJARAT COLLEGE
ELLIS BRIDGE
AHMEDABAD- 380006
Advocate for the Petitioner : MR. M DAS
Page No.# 3/3
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 31.10.2022 The petitioner intends to serve dasti on the respondents NRL. Prayer is allowed.
List again after filing of dasti affidavit.
JUDGE Comparing Assistant