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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(7) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(7)The Allotting Authority shall grant a certificate of giving over of possession to the Agriculture Graduate in Form X showing details of the land. A copy of the certificate shall also be forwarded to the Colonisation Commissioner and the Director of Agriculture for record.