Allahabad High Court
Mana Singh vs Union Of India on 25 January, 2010
Author: Amreshwar Pratap Sahi
Bench: Amreshwar Pratap Sahi
Court No. - 38 Case :- WRIT - A No. - 3060 of 2010 Petitioner :- Mana Singh Respondent :- Union Of India Petitioner Counsel :- H.K. Asthana,Sumat Singh Respondent Counsel :- A.S.G.I. Hon'ble Amreshwar Pratap Sahi,J.
Heard learned counsel for the petitioner and Sri Siddarth Saran has put in appearance along with Sri R.B. Singhal, on behalf of respondents.
After the matter was heard learned counsel for the petitioner states that he wants to withdraw the writ petition to approach the Director General before whom he has filed the representation.
The writ petition is dismissed as withdrawn.
Order Date :- 25.1.2010 Shiraz