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State of Goa - Section

Section 5 in Goa State Library (Financial Assistance) Amendment Rules, 1998

5. Admissible items of Expenditure.

(a)Pay and allowances of staff.
(b)Rent, Certified as reasonable by the Executive Engineer, PWD.
(c)Expenditure on minor repairs of Library premises and furniture.
(d)Expenditure on purchase of books, periodicals, newspapers and other reading or study material.
(e)Expenditure on preparation and printing of catalogues, approved forms, annual reports and statement of accounts.
(f)Expenditure on furniture and equipments.
(g)Expenditure on insurance premia for books and furniture and also for the building.
(h)Expenditure on contingencies such as stationery, postage, electricity, binding, pesticides, etc.
(i)Miscellaneous expenses in connection with organization of group discussion, symposium, etc.
(j)Celebration of World Book day on 23rd April, Librarian day on 12th August, National Book Week from 14th to 20th November.
(k)Expenditure on any items/programme with prior approval of the authorities.