Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act]

State of Meghalaya - Subsection

Section 66(3)(a) in The Meghalaya Co-operative Societies Act

(a)to institute, compromise and defend suits and other legal proceedings on behalf of the society by his name of office,