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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(f) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(f)State Authority shall release monies to agencies identified for execution of activities in predetermined installments as per the annual plan of operation finalized by steering committee of the State Authority.