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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(g) in The Multi-State Co-Operative Societies Rules, 2002

(g)All funds in the charge of the liquidator shall be deposited in the Post Office Savings Banks or in a co-operative bank or with such other banks as may be approved by the Central Registrar and shall stand in his name.