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State of West Bengal - Section

Section 9 in The Bidhan Chandra Krishi Viswa Vidyalaya Temporary Supersession) Act, 1978.

9. Repeal and savings. -

(1)The Bidhan Chandra Krishi Viswa Vidyalaya (Temporary Supersession) Ordinance, 1977 is hereby repealed.
(2)Anything done or any action taken under the said Ordinance shall be deemed to have been validly done or taken under this Act.