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[Cites 0, Cited by 0] [Section 2(29)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(29)(a) in The Maharashtra Prohibition Act

(a)in the Greater Bombay, the Officer in charge of a police station as provided under the provisions of the "Bombay Police Act, 1951 (Bom. XXII of 1951)"; and