Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 189 in U.P. Revenue Code Rules, 2016 189. Bar on entry after sunset and before sunrise (Section 220). - No revenue officer shall enter upon any land or building with or without other public servants for carrying out the duties under the Code after sunset and before sunrise.
