Section 5 in The Urban Land (Ceiling And Regulation) Act, 1976
5. Repeal and saving.(1)The Urban Land (Ceiling and Regulation) Repeal Ordinance, 1999 (Ord. 5 of 1999) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed tohave been done or taken under the corresponding provisions of this Act.
